Chattisgarh High Court
Court On Its Own Motion In Re Refrence vs Rajwardhan Singh, Advocate on 8 April, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONTR No.3 of 2021
Court on its own motion in Re Reference Versus Rajwardhan Singh, Advocate
8/4/2022 Mr.Sunil Otwani, Additional Advocate General with
Mr.Somya Rai, Panel Lawyer for the State.
Dr.N.K.Shukla, Senior Advocate with Mr.Manoj
Paranjape, Advocate for the respondent/contemner.
Arguments heard on the question of admission. Reserved for orders.
Sd/- Sd/-
(Sanjay K. Agrawal) (Rajani Dubey)
Judge Judge
B/-