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Supreme Court - Daily Orders

The Commissioner Of Income Tax Jaipur vs M/S Riverside Farms (P) Ltd. on 12 March, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.30                            COURT NO.11               SECTION XV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6162/2018

     (Arising out of impugned final judgment and order dated 01-08-2017
     in DBITA No. 476/2009 passed by the High Court of Judicature for
     Rajasthan at Jaipur)

     THE COMMISSIONER OF INCOME TAX JAIPUR                           Petitioner(s)

                                                  VERSUS

     M/S RIVERSIDE FARMS (P) LTD.                                    Respondent(s)

     (IA No.28314/2018-CONDONATION OF DELAY IN FILING and IA
     No.28318/2018-EXEMPTION FROM FILING O.T.)

     Date : 12-03-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)             Mr. Maninder Singh, ASG.
                                   Ms. Nalin Kohli, Adv.
                                   Mr. Prabhas Bajaj, Adv.
                                   Ms. Nimisha Menon, Adv.
                                   Mr. Ankit Roy, Adv.
                                   Mr. Indrajeet Singh, Adv.
                                   Mrs. Rekha Pandey, Adv.
                                   Mr. Nikhil Rohatgi, Adv.
                                   Mr. Shashank Khurana, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

Delay condoned.

We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.

Signature Not Verified Digitally signed by SWETA DHYANI Date: 2018.03.12

Pending applications, if any, are also stand disposed of.

16:50:46 IST Reason:

(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER