Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Foreign Jurisdiction Act, 1947 (2)The Central Government may delegate any such jurisdiction as aforesaid to any Officer or authority in such manner and to such extent as it thinks fit.
