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[Cites 0, Cited by 0] [Section 158(2)] [Section 158] [Entire Act]

State of Maharashtra - Subsection

Section 158(2)(xxxiii) in The Maharashtra Regional and Town Planning Act, 1966

(xxxiii)under section 131, the form of the budget and the time at which it shall be prepared and the number of copies of the budget to the forwarded to the State Government;