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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(iii) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(iii)Certificate of incorporation issued by ROC, Sale Tax No. (ST-2), Labour License, Registration under ESI Act and EPF Act, 1952.