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[Cites 0, Cited by 1] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(4) in Administration of Evacuee Property Act, 1950

(4)Subject to the provisions of this Act and of the rules and orders made thereunder , the Custodian may delegate all or any of his powers under this Act to any Additional, Deputy or Assistant Custodian, subject to such conditions, if any, as may be specified by the Custodian.