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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(6)(i) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(i)Where a penalty of dismissal, removal or compulsory 'retirement from service imposed on an employee under' suspension; or