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[Cites 0, Cited by 0] [Section 218(3)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(3)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)It shall be the duty of the Station Masters of intermediate stations not to change the settings of the points and crossings once so advised, during the entire duration of the temporary single line working.