Section 5(b) in THE BOMBAY NURSING HOMES REGISTRATION(AMENDMENT) ACT, 2005
(b)for the words "fifteen rupees" the words "fifty rupees" shall be substituted. 6. Amendment of section 16 of Bom. XV of 1949 :- In section 16 of the principal Act, in sub-section (2), to clause (b), the following proviso shall be added, namely :-
