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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ccc) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(ccc)"Operation Coordination Sub-Committee (OCC)" means a sub-committee of RPC with members from all the regional entities which decides the operational aspects of the Regional Grid;