Orissa High Court
In Re : Deaths Of Sanitation Workers vs Chief Secretary And Others .... ... on 30 August, 2022
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.14589 of 2021
In Re : Deaths of Sanitation Workers .... Petitioner
Ms. Pami Rath, Amicus Curiae
-versus-
Chief Secretary and others .... Opposite Parties
Mr.P.K. Muduli, AGA
Mr. P. Mohanty, Advocate
Mr. B.P. Pradhan, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE CHITTARANJAN DASH
ORDER
Order No. 30.08.2022
14. 1. The Court is informed that Mr. B.P. Tripathy, learned Amicus Curiae has suffered a bereavement.
2. List on 29th September, 2022.
(Dr. S. Muralidhar) Chief Justice (Chittaranjan Dash) Judge KC Bisoi