Supreme Court - Daily Orders
M/S. Pashupati Castings Ltd vs The State Of Uttar Pradesh on 6 October, 2017
Bench: R.K. Agrawal, Navin Sinha
ITEM NO.7 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No.27143/2017
(Arising out of impugned final judgment and order dated 21-03-2017
in WC No.6516/2017 passed by the High Court Of Judicature At
Allahabad)
M/S. PASHUPATI CASTINGS LTD Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No.90770/2017-CONDONATION OF DELAY IN FILING and IA
No.90773/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.90774/2017-EXEMPTION FROM FILING O.T.)
Date : 06-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Prateek Dwivedi, Adv.
Mr. Puneeth K.G., Adv.
Mr. Anugrah Niraj, Adv.
Mr. Mohit Paul, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. The Special Leave Petition is dismissed. Pending applications stand disposed of.
Signature Not Verified(ASHA SUNDRIYAL) Digitally signed by ASHA SUNDRIYAL (SUMAN JAIN) COURT MASTER Date: 2017.10.07 12:41:33 IST Reason:
COURT MASTER