Calcutta High Court
Harsh Vardhan Lodha & Ors vs Arvind Kumar Newar & Ors on 17 August, 2020
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
GA No. 1005 of 2020
newly numbered as
GA No. 73 of 2020
In
TS No. 6 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
HARSH VARDHAN LODHA & ORS.
Versus
ARVIND KUMAR NEWAR & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : August 17, 2020. (Through Video Conference) Appearance:
Mr. Anindya Kumar Mitra, Sr. Adv. Mr. Jayanta Kumar Mitra, Sr. Adv.
Mr. P.S. Sengupta, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Sanjiv Kumar Trivedi, Adv.
Mr. Kunal Vajani, Adv.
Mr. Jishnu Chowdhury, Adv. Mr. Soumya Ray Chowdhury, Adv. Mr. Sarbopriya Mukherjee, Adv.
Mr. Saunak Mitra, Adv.
Ms. Iram Hassan, Adv.
Mr. Kunal Mimani, Adv.
Mr. Deepan Kumar Sarkar, Adv.
Mr. Sanket Sarawgi, Adv. Mr. Savya Bawaja, Adv.
Mr. Shubhang Tandon, Adv. Ms. Atashi Ghosh, Adv.
...for the plaintiff.
Mr. S.K. Kapoor, Sr. Adv. Ms. Vineeta Meharia, Adv.
Mr. Anuj Singh, Adv.
Mr. Pratik Mukhopadhyay, Adv. Ms. Vaibhabi Pandey, Adv.2
...for the defendant no.1(b).
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Aakash Bajaj, Adv.
...for the defendant no.1(c).
Mr. K.V. Vishwanathan, Sr. Adv. Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Swarnendu Ghosh, Adv. Mr. Venkatraman R. Adv. ...for the defendant no.1(d).
Mr. Hirak Kumar Mitra, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.
Mr. Malay Seal, Adv.
Mr. Debdutta Sen, Adv.
...for the defendant no.2.
Mr. Kapil Sibal, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
Mr. Mahesh Agarwal, Adv. Mr. D.N. Sharma, Adv.
Mr. Koushik Chowdhury, Adv. ...for the defendant no.3(a).
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Deepak Joshi, Adv.
Mr. Akashh Lamba, Adv.
Mr. Kunal Mimani, Adv.
Ms. S. Baweja, Adv.
Mr. S. Pundora, Adv.
Mr. Sakya Sen, Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Birla Corporation Limited.
Mr. Aspi Chinoy, Sr. Adv. Mr. Kalyan Kumar Bandopahdyay, Sr. Adv.
Mr. Vineet Naik, Sr. Adv. Mr. Ranjan Bachawat, Sr. Adv. Mr. Amitesh Banerjee, Sr. Adv.
Mr. Paritosh Sinha, Adv.
Mr. Sakya Sen, Adv.
Mr. Saubhik Chowdhury, Adv.3
Mr. Anubhav Sinha, Adv. Mr. Sayan Roychowdhury, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Dripto Majumdar, Adv. ...for Vindhya Telilinks Ltd.
Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roychowdhury, Adv.
Mr. Anubhav Sinha, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Birla Cable Ltd.
Mr. Joy Saha, Sr. Adv.
Mr. Yash Vardhan Deora, Adv. Ms. Asmita Raychaudhuri, Adv. ...for the Administrators.
Mr. Kapoor, learned Senior Counsel appearing for the defendant no. 1(b), moves this application today at the first sitting of the Court. Considering the progress of the applications fixed under the order passed by the Hon'ble Apex Court and particularly that hearing is on the verge of completion on the main issue, it is not desirable to allow Mr. Kapoor's prayer for interim order as prayed for under the application in question at this stage.
(SAHIDULLAH MUNSHI, J.) snn.