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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(r) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(r)"delegate general body meeting" means a meeting of the delegates, called and conducted in accordance with the provisions of this Act and the bye-laws;