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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttarakhand - Subsection

Section 51(2) in The Uttarakhand Police Act, 2007

(2)The Superintendent of Police may authorize any police officer:
(a)to erect barriers and other necessary structures on public roads and streets, required for maintenance of law and order.
(b)to check vehicles or occupants thereof, for violation of any law.