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[Cites 0, Cited by 0] [Section 19B(2)] [Section 19B] [Entire Act]

State of Telangana - Subsection

Section 19B(2)(c) in Telangana Borstal Schools Act, 1925

(c)to interview the inmates immediately after their arrival and to make suggestions, if any, as to the special training which each should receive;