Madhya Pradesh High Court
Deep Narayan Chaturvedi vs The State Of Madhya Pradesh on 8 May, 2019
1 WP-9100-2019 The High Court Of Madhya Pradesh WP-9100-2019 (DEEP NARAYAN CHATURVEDI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 08-05-2019 Shri Siddhant Kochar, learned counsel for the petitioner. Upon request of the learned counsel for the petitioner, list this case on 15-05-2019.
(ATUL SREEDHARAN) JUDGE PG Digitally signed by PARMESHWAR GOPE Date: 09/05/2019 10:40:56