Section 7(5)(e) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

(e)the trust fund is to be utilized for the administration and management of the temple trust, and

Legal Document View