Supreme Court - Daily Orders
Gopal Chinayya Shetty vs Sanjay Brijkishorlal Nirupam . on 22 September, 2017
ITEM NO.110 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 25782/2016
GOPAL CHINAYYA SHETTY Petitioner(s)
VERSUS
SANJAY BRIJKISHORLAL NIRUPAM . & ORS. Respondent(s)
Date : 22-09-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Nirnimesh Dube, AOR
For Respondent(s) Mr. Nishant Kumar,Adv.
Mr. Yoginder Handoo, AOR
UPON hearing the counsel the Court made the following
O R D E R
Being complete matter, place the same before the Hon'ble Court, as per rules.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.09.23 10:46:55 IST Reason: