Delhi High Court - Orders
Centeral Vigilance Commission vs Walmart India Pvt Ltd on 28 August, 2025
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 642/2018
CENTERAL VIGILANCE COMMISSION .....Appellant
Through: Ms. Tatini Basu, Advocate.
versus
WALMART INDIA PVT LTD .....Respondent
Through: Ms. Shally Bhasin, Mr. Prateek
Yadav and Ms. Rachna Dubey,
Advocates.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 28.08.2025
1. Learned counsel for the Appellant seeks an adjournment which is not opposed by learned counsel for the Respondent.
2. Accordingly, list on 30.10.2025.
ANIL KSHETARPAL, J.
HARISH VAIDYANATHAN SHANKAR, J.
AUGUST 28, 2025/nd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 22:21:06