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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1)(h) in Indraprastha Institute of Information Technology Delhi Act, 2007

(h)Any other matter which, by or under this Act or the Statutes, is to be, or may be, provided for by the Ordinances.