Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act] State of Rajasthan - Subsection Section 74(1)(d) in The Rajasthan Urban Improvement Act, 1959 (d)as to the intermediate office or offices, if any, through which correspondence between the Trust and the State Government or officers thereof shall pass;