Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Jammu-Kashmir - Subsection Section 33(iv) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.) (iv)three years have lapsed from the date that such member may have ceased to be a director of the cooperative for reasons of.-
