Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Odisha - Subsection Section 74(1) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (1)In order to constitute a meeting of the Committee the quorum shall be as near as may be one-third of the total number of members of the-Committee.
