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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)every runway or ramp provided for use of building workers located more than three metres above the floor or grounds is on open sides provided with a guard rail of adequate strength and height of not less than one thousand millimetres.