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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Airports Economic Regulatory Authority of India (Salary, Allowance And Other Conditions Of Services Of Secretary) Rules, 2009

(2)Entitlement for travel by Air .-The Secretary shall be entitled to travel abroad by Air at par with facilities available from time to time to the Central Government employees drawing equivalent grade pay.