Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 24(2) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

(2)Research analyst or research entity shall abide by Code of Conduct as specified in Third Schedule.