Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 14 November, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022 & CM APPL. 47958/2022
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS RASHI
PERIPHERALS LTD.) .....Petitioner
Through: Mr. Vineet Bhatia, Adv.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Himanshu Pathak & Mr. Amit
Singh, Advs.
Mr. K.G. Gopalakrishnan, Mr. Girish
Kaul, Ms. Aishwarya Singh Rana,
Advs. (9810813707)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 14.11.2025
1. This hearing has been done through hybrid mode.
2. List for hearing on 18th February, 2026.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
NOVEMBER 14, 2025 kk/msh This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2025 at 21:58:53