Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 288(2)] [Section 288] [Entire Act] State of Jharkhand - Subsection Section 288(2)(d) in Jharkhand Municipal Act, 2011 (d)the form in which the annual statement of accounts shall be prepared by the State Regulatory Commission under sub-section (1) of section 275;