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State of Tamilnadu - Section

Section 12 in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980

12. Act not to apply to cultivating tenants in cyclone and flood affected areas.

- Nothing in this Act shall apply to the cultivating tenants in the cyclone and flood affected areas specified in the Schedule to the Tamil Nadu Cyclone and Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1978 (Tamil Nadu Act 17 of 1978).