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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Himachal Pradesh - Subsection

Section 67(1)(b) in Himachal Pradesh Co-Operative Societies Rules, 1971

(b)a society receiving State-aid shall not pay any dividend or distribute or take profit in excess of such percentage of rate upon the amount of the capital of the society as the State Government may, from time to time, fix;