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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Uttar Pradesh - Subsection

Section 103(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(1)Appointment of two panel lawyers one revenue and the other civil at the district headquarter and a revenue agent, advocate or pleader at Tahsil headquarter has been made to represent the Gram Sabha and to do pairvi on its behalf.