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Himachal Pradesh High Court

Nikku Ram vs . State Of Hp & Ors. on 5 December, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Nikku Ram Vs. State of HP & ors.

CWP No. 8392 of 2022 .

5.12.2022 Present: Mr. Ashwani K. Gupta,Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, with Ms. Ritta Goswami Additional Advocate General & Mr. Yudhvir Singh Thakur, Dy. Advocate General for the respondents-State.

Stand over till 14.12.2022.

(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) Judge December 5, 2022 (Guleria) ::: Downloaded on - 06/12/2022 20:32:42 :::CIS