Himachal Pradesh High Court
Nikku Ram vs . State Of Hp & Ors. on 5 December, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Nikku Ram Vs. State of HP & ors.
CWP No. 8392 of 2022 .
5.12.2022 Present: Mr. Ashwani K. Gupta,Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, with Ms. Ritta Goswami Additional Advocate General & Mr. Yudhvir Singh Thakur, Dy. Advocate General for the respondents-State.
Stand over till 14.12.2022.
(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) Judge December 5, 2022 (Guleria) ::: Downloaded on - 06/12/2022 20:32:42 :::CIS