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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 27(2)(d) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(d)to inquire into the complaints received from investors, other market participants or any other persons on any matter of issue and transfer of securities governed under these regulations;