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State of Jammu-Kashmir - Section

Section 32 in Jammu and Kashmir Chit Funds Act, 2016

32. Prized subscriber to pay subscriptions regularly.

- Every prized subscriber shall pay his subscriptions regularly on the dates and times and at the place mentioned in the chit agreement and, on his failure to do so, he shall be liable to make a consolidated payment of all the future subscriptions forthwith.