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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1)(g) in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987

(g)particulars of encumbrances, if any, on the property of apartment and its undivided interest at the date of the Declaration;