Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Punjab - Subsection Section 34(3) in Punjab State Veterinary Council Rules, 1997 (3)All appointments to the Service by promotion shall be made by selection based on seniority-cum-merit and no person shall be entitled to claim promotion on the basis of seniority alone.
