Section 2(1)(e) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"Chief Executive Officer" means the Chief Executive Officer of the Authority appointed under section 18 of the Act by the Central Government;

Legal Document View