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State of Maharashtra - Section

Section 40 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

40. Permission to form Lift Irrigation Water Users' Associations on notified rivers or streams in command of flow irrigation.

- In order to avoid overlapping in command areas of flow and lift irrigation and complications arising thereby, the Appropriate Authority may give permission to form Lift Irrigation Water Users' Associations, on notified rivers or streams in the command of flow irrigation, after delineating the area of flow and lift irrigation separately in the prescribed manner.