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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(7)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(a)at least one full-time professional in the relevant discipline with a minimum of twenty years experience to lead the organisation along with sufficient engineering personnel commensurate with the quantum and nature of works involved in the licensed business.