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[Cites 0, Cited by 0] [Section 416(1)] [Section 416] [Entire Act]

State of West Bengal - Subsection

Section 416(1)(c) in The Calcutta Municipal Corporation Act, 1980

(c)change or allow the change of the use of any building erected before the commencement of this Act contrary to the use for which such erection was originally sanctioned;