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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(5)(e) in Bihar Lift Irrigation Act, 1956

(e)all mechanical and electrical appliances connected with a tube-well or river pumping set such as, pumps, motors, metres, valves, pipes and strainers;