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State of West Bengal - Section

Section 312 in West Bengal Municipal Act, 1993

312. Provision for enlargement of waterway on private road.

- If it appears to the Board of Councilors that it is necessary to provide any waterway on any private road or to enlarge any waterway provided on any private road, it may, by written notice, require the owner of such private road-
(a)to provide and maintain such waterway, or
(b)to enlarge the existing waterway, as the case may be.