Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Puducherry - Subsection

Section 30(6)(d) in Puducherry School Education Act, 1987

(d)No resolution or order passed by the educational agency of such school shall be given effect to unless approved by the Government.