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[Cites 0, Cited by 24] [Entire Act]

Union of India - Section

Section 38 in The Copyright Act, 1957

38. Performer's right.—

(1)Where any performer appears or engages in any performance, he shall have a special right to be known as the "performer's right" in relation to such performance.
(2)The performer's right shall subsist until fifty years from the beginning of the calendar year next following the year in which the performance is made.