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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Gujarat - Subsection

Section 118(2)(xl) in The Gujarat Town Planning and Urban Development Act, 1976

(xl)the form of the annual report of an appropriate authority and the date before which it shall be submitted to the State Government under subsection (1) of Section 96;