Supreme Court - Daily Orders
Ashok Kumar Gupta vs M/S Sitalaxmi Sahuwala Medical Trust on 11 September, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.20 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21306/2019
(Arising out of impugned final judgment and order dated 30-04-2019
in CRPPD No. 2708/2013 passed by the High Court Of Judicature At
Madras)
ASHOK KUMAR GUPTA & ANR. Petitioner(s)
VERSUS
M/S SITALAXMI SAHUWALA MEDICAL TRUST & ORS. Respondent(s)
Date : 11-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. K.N. Viswanathan, Sr. Adv.
Mr. Pradeep Aggarwal, Adv.
Mr. Lal Partap Singh, Adv.
Mr. Umesh Partap Singh, Adv.
Mr. Arjan Aggarwal, Adv.
Mr. Ram Singh, Adv.
Ms. Ruchi Kohli, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 20.9.2019.
In the meantime, liberty is granted to the petitioners to file additional documents.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.09.12 13:23:23 IST Reason: