(4)The certificate of registration shall be in [Form II or Form III] [Substituted by Notification No. G.S.R. 840(E), dated 5.11.2015 (w.e.f. 30.10.1971).], as the case may be and shall be subject to such conditions as specified therein.] [ Substituted by G.S.R. 533(E), dated 6.8.1993 (w.e.f. 6.8.1993).]
