100. Packaging of arms and ammunition during transportation.
- The licensee holding a license in Form XII, during transportation of firearms and ammunition shall ensure that -(i)firearms are packed separately from ammunition, and all ammunition shall be removed from firearms in a safe manner, before transportation;(ii)large consignments of firearms and ammunition be transported in an appropriately locked metal container, and packed to ensure maximum safety and minimum exposure;(iii)small consignments of firearms be transported in an appropriately locked metal container or strong wooden boxes or wrapped in hessian cloth tightened with iron strips; and(iv)direct continuous supervision and control of arms and ammunition being transported is strictly maintained for large shipments.
