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[Cites 0, Cited by 0] [Section 50(6)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(6)(f) in The Delhi Metro Airport Express Line, General Rules, 2010

(f)the Traffic Controller shall then instruct the train operator of the stalled train to open its appropriate end door and ramp (if any) which is nearest to this cross passage;